Dr. Bakkaraju vs Smt. Dr. Mrs. Bakka Nirmala Grace
2021 Latest Caselaw 1610 Tel

Citation : 2021 Latest Caselaw 1610 Tel
Judgement Date : 10 June, 2021

Telangana High Court

Dr. Bakkaraju vs Smt. Dr. Mrs. Bakka Nirmala Grace on 10 June, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

Item No.2



       THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
       THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                          F.C.A.No.107 of 2008

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

The matter is listed today in the category of 'for dismissal', as

none had appeared on behalf of the appellant on the last date of

hearing. Today, Mr. S. Sharat Kumar, learned counsel for the

appellant/husband appears and states that he has instructions not to

press the present appeal.

2. In view of the submission made hereinabove, the present appeal

is disposed of as not pressed along with the pending applications, if

any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J

10.06.2021 JSU

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