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M/S Comfort Securities Limtied, ... vs M/S Amr India Limited, Hyderabad 1 ...
2021 Latest Caselaw 1596 Tel

Citation : 2021 Latest Caselaw 1596 Tel
Judgement Date : 9 June, 2021

Telangana High Court

M/S Comfort Securities Limtied, ... vs M/S Amr India Limited, Hyderabad 1 ... on 9 June, 2021

Bench: M.S.Ramachandra Rao, T.Vinod Kumar

  HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO

AND HONOURABLE SRI JUSTICE T.VINOD KUMAR

C.M.A. No.417 of 2017

JUDGMENT: (Per Hon'ble Sri Justice M.S. Ramachandra Rao)

Counsel on both sides state that the matter has become

infructuous.

Recording the same, this Appeal is dismissed as infructuous.

No costs.

Consequently, miscellaneous petitions, pending if any, shall

stand closed.

______________________________ M.S. RAMACHANDRA RAO, J

___________________ T.VINOD KUMAR, J Date: 09-06-2021 Vsv

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