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Hotel Punjab Hyderabad vs Basith Ahmed Khan Died
2021 Latest Caselaw 1544 Tel

Citation : 2021 Latest Caselaw 1544 Tel
Judgement Date : 3 June, 2021

Telangana High Court
Hotel Punjab Hyderabad vs Basith Ahmed Khan Died on 3 June, 2021
Bench: Challa Kodanda Ram
      THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                             S.A. No. 1 of 2011

JUDGMENT:

Learned counsel for both the parties pray for closure of the

Appeal, as, the matter is settled out of Court.

Recording the above submission, the Appeal is closed as not

pressed.

Miscellaneous petitions, if any, pending shall also stand

closed.

________________________ CHALLA KODANDA RAM, J

Dt:03.06.2021

kdl Learned counsel for the petitioners submits that his clients

instructed him not to press the contempt case.

Recording the above submission, the contempt case is closed

as not pressed.

Miscellaneous petitions, if any, pending shall also stand

closed.

 
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