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Smt. S.Sujathamma vs R.V. Bramhaiah
2021 Latest Caselaw 2194 Tel

Citation : 2021 Latest Caselaw 2194 Tel
Judgement Date : 23 July, 2021

Telangana High Court

Smt. S.Sujathamma vs R.V. Bramhaiah on 23 July, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                   APPEAL SUIT No. 32 of 2020

JUDGMENT:

Considering the relationship between the parties, this Court

vide order dated 01.06.2021 referred the matter to the Mediation

and Arbitration Centre of this Court. Now, a report dated

12.07.2021, is placed before this Court stating that the parties

entered into a compromise vide Compromise Agreement dated

10.03.2020. The same is taken on record.

In the light of the above, this Appeal Suit is closed in terms

of the Compromise Agreement dated 10.03.2020.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 23rd JULY, 2021.

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