Citation : 2021 Latest Caselaw 2170 Tel
Judgement Date : 20 July, 2021
HONOURABLE SRI JUSTICE M.S. RAMACHANDRA RAO
AND
HONOURABLE SRI JUSTICE T. VINOD KUMAR
Civil Miscellaneous Appeal No.18 of 2021
JUDGMENT : (Per Sri Justice M.S.Ramachandra Rao)
None appears for the appellant though the matter is listed to-day
under the caption 'For Dismissal'. Therefore, the Appeal is dismissed
for non-prosecution.
2. No order as to costs.
3. As a sequel, miscellaneous petitions pending if any in this Appeal,
shall stand closed.
____________________________ M.S.RAMACHANDRA RAO, J
_______________________ T.VINOD KUMAR, J
Date: 20.07.2021 Ndr
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