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Dr. Billa Uma Devi vs Dr. Boddula Raman
2021 Latest Caselaw 2140 Tel

Citation : 2021 Latest Caselaw 2140 Tel
Judgement Date : 19 July, 2021

Telangana High Court
Dr. Billa Uma Devi vs Dr. Boddula Raman on 19 July, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
Item No.5



      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                   AND
      THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                          F.C.A.No.72 of 2015

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.     An application dated 15.04.2021 has been submitted by

Mr. E. Sambasiva Pratap, learned counsel for the appellant to the

Registrar (Judicial) stating inter alia that the appellant and the

respondent have compromised the case outside the court and therefore

he does not wish to press the present appeal.

2. The present appeal is disposed of as not pressed along with the

pending applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J 19.07.2021 JSU

 
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