Sunday, 12, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Pusukuri Papaiah Died Lrs vs Eadla Bhasker Rao
2021 Latest Caselaw 2050 Tel

Citation : 2021 Latest Caselaw 2050 Tel
Judgement Date : 8 July, 2021

Telangana High Court
Pusukuri Papaiah Died Lrs vs Eadla Bhasker Rao on 8 July, 2021
Bench: Challa Kodanda Ram
       THE HON' BLE SRI JUSTICE CHALLA KODANDA RAM

                 SECOND APPEAL No. 165 OF 2018

JUDGMENT:

Learned counsel for the appellants filed the memo dated

11.05.2021 to withdraw the Second Appeal on account of the

mutual understanding reached between the parties.

Since unopposed, the Second Appeal is dismissed as

withdrawn. No costs.

Miscellaneous petitions, if any pending, shall stand closed.

____________________________ CHALLA KODANDA RAM, J 08th July 2021

ksld

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Media

 
 
Latestlaws Newsletter