Citation : 2021 Latest Caselaw 2021 Tel
Judgement Date : 6 July, 2021
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
APPEAL SUIT No. 572 of 2019
JUDGMENT:
Learned counsel for appellant seeks permission of this
Court to withdraw this Appeal Suit.
Permission is accorded and this Appeal Suit is dismissed as
withdrawn.
Miscellaneous applications, if any pending, shall stand
closed. There shall be no order as to costs.
_________________________ CHALLA KODANDA RAM, J 6th JULY, 2021.
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