Citation : 2021 Latest Caselaw 2003 Tel
Judgement Date : 5 July, 2021
HONOURABLE SRI JUSTICE M.S.RAMACHANDRA RAO
AND HONOURABLE SRI JUSTICE T.VINOD KUMAR
CMA.No.s 112, 113 & 114 of 2017
JUDGMENT: (Per Sri Justice M.S.Ramachandra Rao)
Sri V.Satyanarayana, Counsel representing
Sri V.S.R.Anjaneyalu, counsel for the appellants states
that the cause in these appeals does not survive for
consideration and the appeals have become infructuous.
2. In view of the said submission, these Appeals are
dismissed as infructuous. No order as to costs.
3. Consequently, miscellaneous petitions pending, if
any, shall stand closed.
______________________________ M.S.RAMACHANDRA RAO, J
______________________ T.VINOD KUMAR, J 05th July, 2021.
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