Citation : 2021 Latest Caselaw 1917 Tel
Judgement Date : 2 July, 2021
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
APPEAL SUIT No. 1400 OF 2018
JUDGMENT:
Learned counsel for the appellant filed a letter dated
30.06.2021, seeking permission of this Court to withdraw the
Appeal, as, the dispute between the parties is settled out of the
Court.
Permission is accorded and the Appeal is dismissed as
withdrawn.
Consequently, miscellaneous applications, if any, shall stand
closed. No costs.
________________________ CHALLA KODANDA RAM, J
Dt:02.07.2021
kdl
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