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Runavath Anantha Ramulu vs Runvath Ramakrisyhna
2021 Latest Caselaw 1912 Tel

Citation : 2021 Latest Caselaw 1912 Tel
Judgement Date : 1 July, 2021

Telangana High Court
Runavath Anantha Ramulu vs Runvath Ramakrisyhna on 1 July, 2021
Bench: Challa Kodanda Ram
  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                  SECOND APPEAL No. 111 of 2014

JUDGMENT:

In view of letter dated 28.06.2021 addressed to the Registry

by learned counsel for appellants, the appellants are permitted to

withdraw this Second Appeal.

This Second Appeal is accordingly dismissed as

withdrawn.

Miscellaneous Petitions, if any pending, shall stand

dismissed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 1st JULY, 2021.

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