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Ch.Srinivasa Rao vs Ch Hymavathi W/O Ch Hanumantha Rao
2021 Latest Caselaw 99 Tel

Citation : 2021 Latest Caselaw 99 Tel
Judgement Date : 19 January, 2021

Telangana High Court
Ch.Srinivasa Rao vs Ch Hymavathi W/O Ch Hanumantha Rao on 19 January, 2021
Bench: A.Rajasheker Reddy, Shameem Akther
      HON'BLE SRI JUSTICE A.RAJASHEKER REDDY
                         &
        HON'BLE Dr.JUSTICE SHAMEEM AKTHER

                             AS No.363 of 2015

JUDGMENT::

Sri K. Raghava Charyulu, learned counsel for the appellants

seeks permission of this Court to withdraw the appeal.

Recording the submission made by the learned counsel,

permission is hereby accorded and the appeal is dismissed as

withdrawn. Any interim order granted by this Court in the appeal

merge into the dismissal order and shall stand vacated.

Miscellaneous petitions if any also stand dismissed. No order as to

costs.

_________________________ A.RAJASHEKER REDDY,J

_________________________ Dr.SHAMEEM AKTHER,J

Dated: 19-01-2021 NRG

HON'BLE SRI JUSTICE A.RAJASHEKER REDDY & HON'BLE Dr.JUSTICE SHAMEEM AKTHER

AS No.363 of 2015

Dated: 19-01-2021 NRG

 
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