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The Icici Lombard General ... vs Syed Shahana Begum 7 Ors
2021 Latest Caselaw 71 Tel

Citation : 2021 Latest Caselaw 71 Tel
Judgement Date : 7 January, 2021

Telangana High Court

The Icici Lombard General ... vs Syed Shahana Begum 7 Ors on 7 January, 2021

Bench: B.Vijaysen Reddy

          THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

                       MACMA.No.2116 of 2015

JUDGMENT:

The subject matter in the appeal was referred to Lok Adalat for

settlement and accordingly, an award was passed on 07.11.2020 in

terms of settlement.

In view of the above, the civil miscellaneous appeal is closed in

terms of the said award passed by the Lok Adalat. As a sequel,

the miscellaneous applications, if any, shall stand closed.

__________________ B. VIJAYSEN REDDY, J January 7, 2021 DSK

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