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The Managedr Icici Bank vs Sabavat Ravi Another
2021 Latest Caselaw 69 Tel

Citation : 2021 Latest Caselaw 69 Tel
Judgement Date : 7 January, 2021

Telangana High Court

The Managedr Icici Bank vs Sabavat Ravi Another on 7 January, 2021

Bench: B.Vijaysen Reddy

          THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

                       MACMA.No.1156 of 2015

JUDGMENT:

The subject matter in the appeal was referred to Lok Adalat for

settlement and accordingly, an award was passed on 07.11.2020 in

terms of settlement.

In view of the above, the civil miscellaneous appeal is closed in

terms of the said award passed by the Lok Adalat. As a sequel,

the miscellaneous applications, if any, shall stand closed.

__________________ B. VIJAYSEN REDDY, J January 7, 2021 DSK

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