Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

M/S.Bajaj Allianz General ... vs Smt.Chinta Sujatha
2021 Latest Caselaw 204 Tel

Citation : 2021 Latest Caselaw 204 Tel
Judgement Date : 29 January, 2021

Telangana High Court

M/S.Bajaj Allianz General ... vs Smt.Chinta Sujatha on 29 January, 2021

Bench: Shameem Akther

       THE HON'BLE Dr. JUSTICE SHAMEEM AKTHER

                   M.A.C.M.A.No.275 of 2013

JUDGMENT:

The learned Standing Counsel for the appellant-Bajaj

Allianz General Insurance Company Limited seeks permission of

this Court to withdraw this appeal.

2. Permission is accorded.

3. Accordingly, this appeal is dismissed as withdrawn. There

shall be no order as to costs.

Pending miscellaneous petitions, if any, shall stand closed.

______________________ Dr. SHAMEEM AKTHER, J Date: 29.01.2021 ssp

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : Media