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Gosula China Satyam, E.G.Dt., vs State Of Telangana, Rep Pp.,
2021 Latest Caselaw 152 Tel

Citation : 2021 Latest Caselaw 152 Tel
Judgement Date : 22 January, 2021

Telangana High Court

Gosula China Satyam, E.G.Dt., vs State Of Telangana, Rep Pp., on 22 January, 2021

Bench: A.Rajasheker Reddy, Shameem Akther

    HONOURABLE SRI JUSTICE A. RAJASHEKER REDDY

AND HONOURABLE Dr. JUSTICE SHAMEEM AKTHER

CRIMINAL APPEAL No.1176 of 2015

JUDGMENT: (Per Hon'ble Sri Justice A. Rajasheker Redddy)

Learned counsel for the appellant filed letter dated 20.01.2021

before the Registry seeking permission to withdraw this criminal

appeal.

2. Permission is accorded.

3. Accordingly, the Criminal Appeal is dismissed as withdrawn.

Miscellaneous applications, if any pending, shall stand dismissed.

__________________________ A. RAJASHEKER REDDY, J

_________________________ Dr. SHAMEEM AKTHER, J

January 22, 2021 KTL

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