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Smt. Addepalli Achyutha And 4 ... vs Mr Sayyed Jaffar And 122 Others
2021 Latest Caselaw 133 Tel

Citation : 2021 Latest Caselaw 133 Tel
Judgement Date : 21 January, 2021

Telangana High Court
Smt. Addepalli Achyutha And 4 ... vs Mr Sayyed Jaffar And 122 Others on 21 January, 2021
Bench: Challa Kodanda Ram
      THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                         C.M.A.No. 63 OF 2020

JUDGMENT:

Sri K.Raghavendra Reddy, learned counsel for the appellants,

submits that the subject matter has become infructuous on account

of the order dated 02.03.2020 passed by the learned II Additional

District Judge, Ranga Reddy District in I.A.No.1903 of 2019 in

O.S.No.1459 of 2017.

Recording the above submission, the Civil Miscellaneous

Appeal is dismissed as infructuous.

Consequently, miscellaneous applications, if any shall stand

dismissed.

________________________ CHALLA KODANDA RAM, J

Dt:21.01.2021

kdl

 
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