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K M Pratap, Ranga Reddy Dist vs K V Sowjanya, Ranga Reddy Dist Anr
2021 Latest Caselaw 131 Tel

Citation : 2021 Latest Caselaw 131 Tel
Judgement Date : 21 January, 2021

Telangana High Court

K M Pratap, Ranga Reddy Dist vs K V Sowjanya, Ranga Reddy Dist Anr on 21 January, 2021

Bench: Challa Kodanda Ram

      THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

              CIVIL REVISION PETITION No. 1987 OF 2015

O R D E R:

Learned counsel for the petitioner fairly submits that

O.S.No.80 of 2015 came to be dismissed as not pressed by the

learned Principal Junior Civil Judge, Medchal, Ranga Reddy District,

vide judgment dated 20.09.2016, as such, nothing survives for

adjudication in this Civil Revision Petition.

Recording the above submission, the Civil Revision Petition is

closed.

Consequently, miscellaneous applications, if any shall stand

closed.

________________________ CHALLA KODANDA RAM, J

Dt:21.01.2021

kdl

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