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The Depot Manager, Tsrtc vs Mohd. Sardar Ali, And Another
2021 Latest Caselaw 105 Tel

Citation : 2021 Latest Caselaw 105 Tel
Judgement Date : 19 January, 2021

Telangana High Court

The Depot Manager, Tsrtc vs Mohd. Sardar Ali, And Another on 19 January, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

     THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                 AND
     THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                   WRIT APPEAL No.13 of 2021

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellant seeks leave to withdraw the

present appeal.

2. Leave, as prayed for, is granted. The appeal is disposed of as

not pressed along with the pending applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J

19.01.2021 vs/jsu

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The Depot Manager, Tsrtc vs Mohd. Sardar Ali, And Another
2021 Latest Caselaw 105 Tel

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The Depot Manager, Tsrtc vs Mohd. Sardar Ali, And Another2021 Latest Caselaw 105 Tel

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The Depot Manager, Tsrtc vs Mohd. Sardar Ali, And Another
2021 Latest Caselaw 105 Tel