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Akula Laxmi, And 3 Others vs Akula Jagannadahm Died Per Lrs , ...
2021 Latest Caselaw 499 Tel

Citation : 2021 Latest Caselaw 499 Tel
Judgement Date : 22 February, 2021

Telangana High Court

Akula Laxmi, And 3 Others vs Akula Jagannadahm Died Per Lrs , ... on 22 February, 2021

Bench: Challa Kodanda Ram

      THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                         C.M.A. No. 93 OF 2021

JUDGMENT:

Learned counsel for the appellants submits that his clients

instructed him not to press the Civil Miscellaneous Appeal.

Recording the above submission, the Civil Miscellaneous

Appeal is closed as not pressed.

Miscellaneous petitions, if any, pending shall also stand

closed.

________________________ CHALLA KODANDA RAM, J

Dt:22.02.2021

kdl Learned counsel for the petitioners submits that his clients

instructed him not to press the contempt case.

Recording the above submission, the contempt case is closed

as not pressed.

Miscellaneous petitions, if any, pending shall also stand

closed.

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