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M.S Bajaj Allianz General ... vs Chakali Venkatamma
2021 Latest Caselaw 419 Tel

Citation : 2021 Latest Caselaw 419 Tel
Judgement Date : 12 February, 2021

Telangana High Court
M.S Bajaj Allianz General ... vs Chakali Venkatamma on 12 February, 2021
Bench: Challa Kodanda Ram
      THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                       C.M.A. No. 1313 OF 2017

JUDGMENT:

Learned Counsel for the appellant filed a letter dated

10.02.2021 seeking permission of this Court to withdraw the Appeal.

Permission is accorded and the Appeal is dismissed as

withdrawn.

Consequently, miscellaneous applications, if any shall stand

closed. No costs.

________________________ CHALLA KODANDA RAM, J

Dt:12.02.2021

kdl

 
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