Prameela, Medak Dist Anr vs Yasha Chandra Reddy, Medak Dist 4 ...
2021 Latest Caselaw 400 Tel

Citation : 2021 Latest Caselaw 400 Tel
Judgement Date : 10 February, 2021

Telangana High Court

Prameela, Medak Dist Anr vs Yasha Chandra Reddy, Medak Dist 4 ... on 10 February, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

         CIVIL REVISION PETITION No. 3074 of 2016

ORDER:

This Civil Revision Petition is filed by the

petitioners/defendant Nos.3 and 4 against order dated 12.04.2016

passed by the learned Principal Junior Civil Judge, Sanga Reddy,

dismissing I.A.No.493 of 2016 in O.S.No.775 of 2005, filed for

amendment of the pleading in the plaint.

It is to be noted that as per the status report of the learned

Junior Civil Judge, Sangareddy, the said suit itself came to be

dismissed, by the Court below vide judgment dated 26.08.2016.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 10th FEBRUARY, 2021.

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Prameela, Medak Dist Anr vs Yasha Chandra Reddy, Medak Dist 4 ...
2021 Latest Caselaw 400 Tel

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