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Smt. Madadi Hemalatha vs Kanukuntla Illaiah Another
2021 Latest Caselaw 398 Tel

Citation : 2021 Latest Caselaw 398 Tel
Judgement Date : 10 February, 2021

Telangana High Court

Smt. Madadi Hemalatha vs Kanukuntla Illaiah Another on 10 February, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

         CIVIL REVISION PETITION No. 2942 of 2016

ORDER:

This Civil Revision Petition is filed by the

petitioner/plaintiff aggrieved by the non-disposal of O.S.No.1224

of 2007 by the learned II Additional Junior Civil Judge,

Warangal.

It is to be noted that as per the status report of the learned

Junior Civil Judge's Court, Warangal, the said suit itself came to

be dismissed by the Court below vide judgment dated

31.07.2019.

In those circumstances, nothing survives for adjudication in

this Civil Revision Petition.

Accordingly, this Civil Revision Petition is closed.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 10th FEBRUARY, 2021.

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