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Vemula Lingaiah vs Vemula Sailu Sayab
2021 Latest Caselaw 394 Tel

Citation : 2021 Latest Caselaw 394 Tel
Judgement Date : 10 February, 2021

Telangana High Court

Vemula Lingaiah vs Vemula Sailu Sayab on 10 February, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

              SECOND APPEAL No. 1220 of 2003

JUDGMENT:

Learned counsel for appellants submits that his clients

instructed him to withdraw this Second Appeal, in view of

settlement arrived at between the parties.

Recording the above, this Second Appeal is dismissed as

withdrawn.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 10th FEBRUARY, 2021.

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