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M. Surya Prakash vs Smt. M. Yadamma,
2021 Latest Caselaw 393 Tel

Citation : 2021 Latest Caselaw 393 Tel
Judgement Date : 10 February, 2021

Telangana High Court

M. Surya Prakash vs Smt. M. Yadamma, on 10 February, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

                 APPEAL SUIT No. 418 of 2012

JUDGMENT:

Learned counsel for appellants submits that his clients

instructed him to withdraw this Appeal Suit, in view of

settlement arrived at between the parties.

Recording the above, this Appeal Suit is dismissed as

withdrawn.

Miscellaneous applications, if any pending, shall stand

closed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 10th FEBRUARY, 2021.

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