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Rcc Sales Pvt Ltd., vs The Employees Provident Fund ...
2021 Latest Caselaw 368 Tel

Citation : 2021 Latest Caselaw 368 Tel
Judgement Date : 9 February, 2021

Telangana High Court
Rcc Sales Pvt Ltd., vs The Employees Provident Fund ... on 9 February, 2021
Bench: Hima Kohli, B.Vijaysen Reddy
     THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                 AND
     THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY


                  WRIT APPEAL No.455 of 2016

JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellant states that he does not wish to

press the present appeal, which has been rendered infructuous.

2. The present appeal is accordingly disposed of as not pressed

along with the pending applications, if any.

______________________________ HIMA KOHLI, CJ

______________________________ B. VIJAYSEN REDDY, J

09.02.2021 JSU

 
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