THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
WRIT APPEAL No.38 of 2020
AND
WRIT PETITION No.8955 of 2019
COMMON JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1. The appellants are aggrieved by an order dated 10.12.2019,
passed by the learned Single Judge disposing of W.P.No.26697 of
2019 filed by the respondent No.1/writ petitioner praying inter alia
for directions to the Government authorities to demolish the illegal
construction purportedly carried out by the appellants at plots No.616,
617, 634 and 635, Type B, situated in Sriram Nagar, Kondapur
Village, Serilingampally Mandal, Ranga Reddy District.
2. By the impugned order, the learned Single Judge has directed
the Deputy Commissioner, GHMC to decide the pending
representation dated 02.11.2019 submitted by the respondent
No.1/writ petitioner, raising a grievance against the purported
unauthorised construction raised by the appellants, after affording an
opportunity of hearing to both sides.
3. Mr. Ch. Laxminarayana, learned counsel for the appellants
states that the respondent No.1/writ petitioner did not reveal to the
court the fact that earlier hereto, he had filed W.P.No.8955 of 2019 for
seeking similar relief, which is still pending adjudication.
W.A.No.38 OF 2020 & W.P.No.8955 OF 2019 Page 1 of 2
4. Mr. K. Gopal, learned counsel appearing on behalf of the
respondent No.1/writ petitioner concedes that the aforesaid writ
petition is pending and states that he has no objection, if the same is
disposed of by this court, in view of the order dated 10.12.2019
passed in W.P.No.26697 of 2019.
5. Learned counsel for the appellants is also agreeable to the said
suggestion.
6. Accordingly, the present appeal is disposed of while upholding
the order dated 10.12.2019 passed in W.P.No.26697 of 2019 and
disposing of W.P.No.8955 of 2019 filed by the respondent No.1/writ
petitioner and pending adjudication before the learned single Judge,
along with the pending applications, if any.
______________________________ HIMA KOHLI, CJ
______________________________ B. VIJAYSEN REDDY, J
03.02.2021 JSU
W.A.No.38 OF 2020 & W.P.No.8955 OF 2019 Page 2 of 2
