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Bajaj Allianz General Insurance ... vs G.Sambasiva Rao
2021 Latest Caselaw 243 Tel

Citation : 2021 Latest Caselaw 243 Tel
Judgement Date : 2 February, 2021

Telangana High Court

Bajaj Allianz General Insurance ... vs G.Sambasiva Rao on 2 February, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

       CIVIL MISCELLANEOUS APPEAL No. 747 of 2013

JUDGMENT:

In view of letter dated 27.01.2021 addressed to the Registry

by the learned counsel for appellant for withdrawal of this Civil

Miscellaneous Appeal, this Civil Miscellaneous Appeal is

dismissed as withdrawn.

Miscellaneous applications, if any pending, shall stand

dismissed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 2nd FEBRUARY, 2021.

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