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Bajaj Allianz General Insurance ... vs T.Yadamma 2 Ors
2021 Latest Caselaw 242 Tel

Citation : 2021 Latest Caselaw 242 Tel
Judgement Date : 2 February, 2021

Telangana High Court

Bajaj Allianz General Insurance ... vs T.Yadamma 2 Ors on 2 February, 2021

Bench: Challa Kodanda Ram

  THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

       CIVIL MISCELLANEOUS APPEAL No. 234 of 2014

JUDGMENT:

In view of letter dated 27.01.2021 addressed to the Registry

by the learned counsel for appellant for withdrawal of this Civil

Miscellaneous Appeal, this Civil Miscellaneous Appeal is

dismissed as withdrawn.

Miscellaneous applications, if any pending, shall stand

dismissed. There shall be no order as to costs.

_________________________ CHALLA KODANDA RAM, J 2nd FEBRUARY, 2021.

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