Citation : 2021 Latest Caselaw 237 Tel
Judgement Date : 2 February, 2021
THE HONOURABLE SRI JUSTICE K. LAKSHMAN
M.A.C.M.A. No.3013 OF 2017
JUDGMENT:
Smt. A. Malathi, learned counsel for the
Appellant/Insurance Company, has filed a letter dated
28.01.2021 seeking permission of this Court to withdraw the
present MACMA.
Permission is accorded. Accordingly, this MACMA is
dismissed as withdrawn. No order as to costs.
Miscellaneous petitions pending, if any, shall stand
closed.
__________________ K. LAKSHMAN, J
02.02.2021.
vvr
THE HONOURABLE SRI JUSTICE K. LAKSHMAN
M.A.C.M.A. No.3013 OF 2017
02.02.2021 (vvr)
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