Andhra Pradesh Power Generation ... vs Ajmeera Bheemudu
2021 Latest Caselaw 224 Tel

Citation : 2021 Latest Caselaw 224 Tel
Judgement Date : 1 February, 2021

Telangana High Court

Andhra Pradesh Power Generation ... vs Ajmeera Bheemudu on 1 February, 2021

Bench: Hima Kohli, B.Vijaysen Reddy

      THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
                                       AND
       THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY

                      WRIT APPEAL No.531 of 2020


JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)


1.

Learned counsel for the appellants seeks leave to withdraw the

present appeal while reserving the right of the appellants to approach

the learned single Judge for seeking review of the order

dated 09.01.2020 in W.P.No.37674 of 2012.

2. Leave, as prayed for, is granted. The present appeal is disposed

of as not pressed along with the pending applications, if any.

_________________________ HIMA KOHLI, CJ

__________________________ B. VIJAYSEN REDDY, J 01.02.2021 Msr/Jsu

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