Citation : 2021 Latest Caselaw 221 Tel
Judgement Date : 1 February, 2021
THE HON'BLE THE CHIEF JUSTICE HIMA KOHLI
AND
THE HON'BLE SRI JUSTICE B. VIJAYSEN REDDY
WRIT APPEAL No. 576 OF 2020
JUDGMENT: (Per the Hon'ble the Chief Justice Hima Kohli)
1.
Learned counsel for the appellants states that he does not wish
to press the present appeal, as the police has registered an FIR on the
complaint of the appellants.
2. The present appeal is disposed of as not pressed along with the
pending applications, if any.
______________________________ HIMA KOHLI, CJ
______________________________ B. VIJAYSEN REDDY, J
01.02.2021 JSU
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