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Mudireddy Alekhya vs Dharavath China Malsoor
2021 Latest Caselaw 213 Tel

Citation : 2021 Latest Caselaw 213 Tel
Judgement Date : 1 February, 2021

Telangana High Court
Mudireddy Alekhya vs Dharavath China Malsoor on 1 February, 2021
Bench: Challa Kodanda Ram
      THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM

A.S. Nos. 90 and 279 OF 2019

COMMON JUDGMENT:

Learned Counsel for both the parties fairly submits that the

dispute between the parties has been settled before the Lok Adalat

on 12.12.2020

Recording the above submission, the Appeals are closed.

Consequently, miscellaneous applications, if any shall stand

closed. No costs.

________________________ CHALLA KODANDA RAM, J

Dt:01.02.2021

kdl

 
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