Citation : 2021 Latest Caselaw 212 Tel
Judgement Date : 1 February, 2021
THE HON'BLE SRI JUSTICE CHALLA KODANDA RAM
A.S. Nos. 90 and 279 OF 2019
COMMON JUDGMENT:
Learned Counsel for both the parties fairly submits that the
dispute between the parties has been settled before the Lok Adalat
on 12.12.2020
Recording the above submission, the Appeals are closed.
Consequently, miscellaneous applications, if any shall stand
closed. No costs.
________________________ CHALLA KODANDA RAM, J
Dt:01.02.2021
kdl
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