Citation : 2021 Latest Caselaw 4689 Tel
Judgement Date : 30 December, 2021
THE HONOURABLE SRI JUSTICE M. LAXMAN CIVIL MISCELLANEOUS APPEAL No.641 of 2012 JUDGMENT:
In view of the award passed in Lok Adalat, this CMA is disposed of in terms of the award, dated 11.09.2021. No order as to
costs.
Miscellaneous petitions, if any, pending, shall stand closed.
~M. LAXMAN, J Date: 30.12.2021
mar
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