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Anumalla Lasumamma, vs Boga Laxmi,
2021 Latest Caselaw 4686 Tel

Citation : 2021 Latest Caselaw 4686 Tel
Judgement Date : 30 December, 2021

Telangana High Court

Anumalla Lasumamma, vs Boga Laxmi, on 30 December, 2021

Bench: M.Laxman

       THE HONOURABLE SRI JUSTICE M. LAXMAN

               SECOND APPEAL No.373 OF 2013

JUDGMENT:

There is no representation for the appellant. Direction given by

this Court on 29.10.2021 and 30.11.2021 is not complied with.

2. Therefore, the Second Appeal is dismissed for non-prosecution.

Miscellaneous petitions, if any, pending, shall stand closed.

_______________ M. LAXMAN, J Date: 30.12.2021 mar

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