Wednesday, 22, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

G.Vidyasagar Rao, vs The District Collector, 2 Others
2021 Latest Caselaw 4668 Tel

Citation : 2021 Latest Caselaw 4668 Tel
Judgement Date : 29 December, 2021

Telangana High Court
G.Vidyasagar Rao, vs The District Collector, 2 Others on 29 December, 2021
Bench: Satish Chandra Sharma, N.Tukaramji
     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                            AND
               THE HON'BLE SRI JUSTICE N. TUKARAMJI


                      WRIT APPEAL No.1181 of 2008

JUDGMENT:    (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




      On 17.12.2021, there was no appearance on behalf of the

appellant.   Today also, there is no appearance on behalf of the

appellant.


      Hence, the writ appeal is dismissed for want of prosecution.


      Miscellaneous petitions, if any, shall stand closed.                      There

shall be no order as to costs.



                                                  __________________________________
                                                  SATISH CHANDRA SHARMA, CJ



                                                        ______________________________
                                                              N. TUKARAMJI, J
29.12.2021

ES

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter