K.Papayamma, Hyderabad 20 Others vs The Hindustan Cables Ltd, ...
2021 Latest Caselaw 4659 Tel

Citation : 2021 Latest Caselaw 4659 Tel
Judgement Date : 29 December, 2021

Telangana High Court

K.Papayamma, Hyderabad 20 Others vs The Hindustan Cables Ltd, ... on 29 December, 2021

Bench: Satish Chandra Sharma, N.Tukaramji

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                              AND
               THE HON'BLE SRI JUSTICE N. TUKARAMJI

                              W.A.No.1096 of 2008

JUDGMENT:       (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



      Learned counsel for the appellants is fair enough in

informing this Court that the present writ appeal has become

infructuous.

      The writ appeal is accordingly disposed of as infructuous.

      The miscellaneous applications pending, if any, shall stand

closed. There shall be no order as to costs.


                                                    ___________________________
                                                        SATISH CHANDRA SHARMA, CJ




                                                            _______________________
                                                                      N. TUKARAMJI, J
29.12.2021

JSU

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