P.V.Muralidhar vs Smt. G.Sai Sudha
2021 Latest Caselaw 4648 Tel

           THE HON'BLE SRI JUSTICE P. NAVEEN RAO
                            AND
           THE HON'BLE SMT JUSTICE P. SREE SUDHA

                  APPEAL SUIT No.653 OF 2019

                        Date:28.12.2021

Between:


P.V. Muralidhar, S/o. late P.Gangi Reddy,
Aged about 62 years, Occ: Retired Government
Servant, R/o.E-1, BSNL Officers' Quarters,
Road No.66, Jubilee Hills, Hyderabad           .. Appellant


            And


Smt. G. Sai Sudhar, W/o. G. V. Hanumantha
Rao, Aged about 43 years, Occ: Service,
R/o. Ann Arbour, Michigan, USA, rep., by
Her GPA Smt. G. Chittemma, W/o. G. Ravi
Kumar, aged about 62 years, Occ: Retd.,
Employee, R/o. Vengal Rao Nagar, Hyderabad     .. Respondent

The Court made the following:

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA

APPEAL SUIT No.653 OF 2019

JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)

On reference to Lok Adalat for resolution of the inter se

dispute between the parties, the Lok Adalat passed award on

11.09.2021 recording the terms of compromise.

2. The award passed by the Lok Adalat dated 11.09.2021 is

taken on record.

3. In view of the same, the appeal suit is disposed of in terms of

the award dated 11.09.2021 passed by the Lok Adalath.

Miscellaneous Petitions, if any, pending in this appeal shall stand

closed.

___________________ P. NAVEEN RAO, J

____________________ P. SREE SUDHA, J Date:27.12.2021 KH

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA

APPEAL SUIT No.653 OF 2019

Date:28.12.2021

KH