Citation : 2021 Latest Caselaw 4645 Tel
Judgement Date : 28 December, 2021
THE HON'BLE SRI JUSTICE P. NAVEEN RAO
AND
THE HON'BLE SMT JUSTICE P. SREE SUDHA
APPEAL SUIT No.150 OF 2020
Date:28.12.2021
Between:
Gorge Mallesh, S/o. G. Sathaiah,
Aged about 45 years, Occ: Agriculture,
R/o.H.No.11-127/A, Sri Nagar Colony,
Uppal, Ranga Reddy District and another .. Appellants
And
Kedari Eshwar, S/o. Late K. Buchaiah,
Aged about 49 years, Occ: Busienss,
R/o.H.No.2-3-645/6/C/12/A, Premnagar,
Amberpet, Hyderabad and others .. Respondents
The Court made the following:
THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA
APPEAL SUIT No.150 OF 2020
JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)
On reference to Lok Adalat for resolution of the inter se
dispute between the parties, the Lok Adalat passed award on
11.09.2021 recording the terms of compromise.
2. The award passed by the Lok Adalat dated 11.09.2021 is
taken on record.
3. In view of the same, the appeal suit is disposed of in terms of
the award dated 11.09.2021 passed by the Lok Adalath.
Miscellaneous Petitions, if any, pending in this appeal shall stand
closed.
___________________ P. NAVEEN RAO, J
____________________ P. SREE SUDHA, J Date:27.12.2021 KH
THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA
APPEAL SUIT No.150 OF 2020
Date:28.12.2021
KH
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