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Reliance General Insurance Co Ltd vs Kurthiwada Balaiah Anr
2021 Latest Caselaw 4644 Tel

Citation : 2021 Latest Caselaw 4644 Tel
Judgement Date : 28 December, 2021

Telangana High Court

Reliance General Insurance Co Ltd vs Kurthiwada Balaiah Anr on 28 December, 2021

Bench: G Sri Devi

               THE HON'BLE JUSTICE G. SRI DEVI

                    M.A.C.M.A. No 2717 of 2014

JUDGMENT:

Though the appeal pertains to 2014, there is no representation

on behalf of the appellant.

Hence, the appeal is dismissed for non-prosecution. No costs.

Miscellaneous petitions, if any pending, shall stand closed.

_____________________ JUSTICE G. SRI DEVI

28.12.2021 tsr

THE HON'BLE JUSTICE G. SRI DEVI

M.A.C.M.A. No. 2717 of 2014

DATE: 28-12-2021

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