Bashetty Saroja, Nirmal, ... vs Ii Addl.D.J. Ftc, Adilabad 3 ...
2021 Latest Caselaw 4614 Tel

Citation : 2021 Latest Caselaw 4614 Tel
Judgement Date : 27 December, 2021

Telangana High Court

Bashetty Saroja, Nirmal, ... vs Ii Addl.D.J. Ftc, Adilabad 3 ... on 27 December, 2021

Bench: Satish Chandra Sharma, N.Tukaramji

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                     AND
             THE HON'BLE SRI JUSTICE N. TUKARAMJI


                   WRIT APPEAL No.989 of 2008


JUDGMENT:     (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




        The matter was listed on 23.12.2021.                        As no one

had appeared for the appellant in the matter, today it is

listed under the dismissal category. Today also there is

no appearance.

        Therefore, the writ appeal is dismissed for want of

prosecution. The miscellaneous applications pending, if

any, shall stand closed.             There shall be no order as to

costs.


                                          ___________________________
                                             SATISH CHANDRA SHARMA, CJ




                                          ___________________________
                                                     N. TUKARAMJI, J
27.12.2021

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