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Smt. Mettu Nelluramma vs Kondam Kamalakar
2021 Latest Caselaw 4610 Tel

Citation : 2021 Latest Caselaw 4610 Tel
Judgement Date : 27 December, 2021

Telangana High Court
Smt. Mettu Nelluramma vs Kondam Kamalakar on 27 December, 2021
Bench: P Naveen Rao, P.Sree Sudha
           THE HON'BLE SRI JUSTICE P. NAVEEN RAO
                            AND
           THE HON'BLE SMT JUSTICE P. SREE SUDHA

       CIVIL MISCELLANEOUS APPEAL No.543 OF 2021

                        Date:27.12.2021

Between:


Smt. Mettu Nelluramma, W/o. Kistaiah,
Aged about 62 years, Occ: Housewife,
R/o.H.No.14-76, Ramayampet Village and
Mandal, Medak District and others         .. Appellants


            And


Kondam Kamalakar, S/o. Ravinder Reddy,
Aged about 28 years, Occ: Business,
R/o.H.No.5-11-1294, Nayeem Nagar,
Hanamkonda, Warangal Urban District       .. Respondent

The Court made the following:

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA

CIVIL MISCELLANEOUS APPEAL No.543 OF 2021

JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)

After making elaborate submissions for some time, learned

counsel for the appellants seeks to withdraw the Civil

Miscellaneous Appeal.

Permission is accorded and the Civil Miscellaneous Appeal is

dismissed as withdrawn. Miscellaneous Petitions, if any, pending

in this appeal shall stand closed.

___________________ P. NAVEEN RAO, J

____________________ P. SREE SUDHA, J Date:27.12.2021 KH

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. SREE SUDHA

CIVIL MISCELLANEOUS APPEAL No.543 OF 2021

Date:27.12.2021

KH

 
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