Expand

2026 2025 2024 2023 2022 2021

January February March April May June July August September October November December

Smt. Mergu Saritha, Rr Dist 3 Othrs vs The Apsrtc., Hyd
2021 Latest Caselaw 4609 Tel

Citation : 2021 Latest Caselaw 4609 Tel
Judgement Date : 27 December, 2021

Telangana High Court

Smt. Mergu Saritha, Rr Dist 3 Othrs vs The Apsrtc., Hyd on 27 December, 2021

Bench: G Sri Devi

           THE HONOURABLE JUSTICE G. SRI DEVI

                     M.A.C.M.A. No.979 of 2014

JUDGMENT :

Learned counsel for the appellants filed letter dated 24.12.2021

before the Registry seeking permission of this Court to withdraw the

appeal.

2. Permission is accorded.

3. Accordingly, this appeal is dismissed as withdrawn. No order

as to costs.

Pending miscellaneous applications, if any, shall stand closed.

____________________ JUSTICE G.SRI DEVI Date: 27.12.2021

mar

Download the LatestLaws.com Mobile App

Publish Your Article

Campus Ambassador

Media Partner

Campus Buzz

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

About us Events Awards Workshops Contact us Grievance Cell Disclaimer Hyperlinking Policy Privacy Policy Advertise Media Partner Legal FAQs

LatestLaws Partner Event : IDRC