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L Chandra Sekhar Rao vs Namburi Veera Venkata Satya Surya ...
2021 Latest Caselaw 4552 Tel

Citation : 2021 Latest Caselaw 4552 Tel
Judgement Date : 22 December, 2021

Telangana High Court

L Chandra Sekhar Rao vs Namburi Veera Venkata Satya Surya ... on 22 December, 2021

Bench: A.Venkateshwara Reddy

 HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

                  CCCA.No.77 of 2017

ORDER:

Heard learned counsel for appellant. Perused the

record and affidavit filed by the appellant.

In view of the affidavit filed by the appellant, this

appeal suit is disposed of as withdrawn confirming the

Judgment and Decree of the trial Court in OS.No.2359 of

2008 on the file of the VIII Additional Senior Civil Judge

(FTC), City Civil Courts, Hyderabad. Registry is directed

to transmit the original suit record to the Court

concerned along with the documents.

Pending miscellaneous applications, if any, shall

stand closed. No order as to costs.

________________________________ A.VENKATESHWARA REDDY, J

22.12.2021 tk

HON'BLE SRI JUSTICE A.VENKATESHWARA REDDY

CCCA.No.77 OF 2017

22.12.2021

tk

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