Citation : 2021 Latest Caselaw 4357 Tel
Judgement Date : 15 December, 2021
THE HON'BLE JUSTICE G. SRI DEVI
M.A.C.M.A. No 1727 of 2007
JUDGMENT:
Although the matter, which pertains to 2007, underwent
several adjournments, there is no representation on behalf of the
appellants.
Hence, the appeal is dismissed for non-prosecution. No costs.
Miscellaneous petitions, if any pending, shall stand closed.
_____________________ JUSTICE G. SRI DEVI
15.12.2021 tsr
THE HON'BLE JUSTICE G. SRI DEVI
M.A.C.M.A. No. 1727 of 2007
DATE: 15-12-2021
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