P. Mallikarjuna Kumar, vs Government Of Andhra Pradesh,
2021 Latest Caselaw 4314 Tel

Citation : 2021 Latest Caselaw 4314 Tel
Judgement Date : 13 December, 2021

Telangana High Court

P. Mallikarjuna Kumar, vs Government Of Andhra Pradesh, on 13 December, 2021

Bench: Satish Chandra Sharma, N.Tukaramji

     THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                 AND
             THE HON'BLE SRI JUSTICE N. TUKARAMJI


             WRIT APPEAL NOS.219 and 221 of 2008


COMMON JUDGMENT:       (Per the Hon'ble the Chief Justice Satish Chandra Sharma)



        The present appeals are of the year 2008. When the

matters are taken up today, there is no appearance on

behalf of the appellants.

        The writ appeals are accordingly dismissed for want

of prosecution.

        Miscellaneous applications pending, if any, shall

stand closed. There shall be no order as to costs.



                                      ___________________________
                                         SATISH CHANDRA SHARMA, CJ




                                      ___________________________
                                                   N. TUKARAMJI, J
13.12.2021

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