K.Yadamma, vs The Prudential Cooperative Bank ...
2021 Latest Caselaw 4254 Tel

Citation : 2021 Latest Caselaw 4254 Tel
Judgement Date : 10 December, 2021

Telangana High Court

K.Yadamma, vs The Prudential Cooperative Bank ... on 10 December, 2021

Bench: Satish Chandra Sharma, N.Tukaramji

  THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
                                         AND
             THE HON'BLE SRI JUSTICE N. TUKARAMJI


                      WRIT APPEAL No.87 of 2007

JUDGMENT:      (Per the Hon'ble the Chief Justice Satish Chandra Sharma)




      On 09.12.2021, there was no appearance on behalf of

the appellants. Therefore, the matter has been listed under

the caption "for dismissal".                      Today also, there is no

appearance on behalf of the appellants.


      Therefore, the writ appeal is dismissed for want of

prosecution.


      Miscellaneous petitions, if any, shall stand closed.

There shall be no order as to costs.



                                           __________________________________
                                            SATISH CHANDRA SHARMA, CJ



                                                 ______________________________
                                                        N. TUKARAMJI, J
10.12.2021

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