M/S. National Mineral ... vs M/S. Knr Constructions Ltd., ...
2021 Latest Caselaw 4194 Tel

         THE HON'BLE SRI JUSTICE P. NAVEEN RAO
                          AND
        THE HON'BLE SMT JUSTICE P. MADHAVI DEVI

       CIVIL MISCELLANEOUS APPEAL No.768 OF 2015

                        Date:08.12.2021

Between:


M/s. National Mineral Development Corporation
Limited, (A Government of India Enterprise),
Rep., by its Chairman-cum-Managing Director,
10-3-311/A, Masab Tank, Hyderabad and another
                                              .. Appellants


           And


M/s. K.N.R. Constructions Limited,
A Company, registered under Indian
Companies Act, having its Corporate Office
At KNR House, 3rd and 4th Floors, PlotNo.114,
Kavuri Hills, Hyderabad, rep., by its
Authorised representative Sri D. Thirupathi
Reddy and another
                                                .. Respondents

The Court made the following:

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. MADHAVI DEVI

CIVIL MISCELLANEOUS APPEAL No.768 OF 2015

JUDGMENT: (Per Hon'ble Sri Justice P.Naveen Rao)

Sri K. Raghavacharyulu, learned counsel for the appellants,

filed a letter dated 06.12.2021, seeking permission of the Court to

withdraw the Civil Miscellaneous Appeal.

Permission is accorded and the Civil Miscellaneous Appeal is

dismissed as withdrawn. Miscellaneous Petitions, if any, pending

in this appeal shall stand closed.

___________________ P. NAVEEN RAO, J

______________________ P. MADHAVI DEVI, J Date:08.12.2021 KH

THE HON'BLE SRI JUSTICE P. NAVEEN RAO AND THE HON'BLE SMT JUSTICE P. MADHAVI DEVI

CIVIL MISCELLANEOUS APPEAL No.768 OF 2015

Date:08.12.2021

KH