M/S. Ushakiran Movies vs Hyderabad Communication Pvt. ...
2021 Latest Caselaw 4106 Tel

Citation : 2021 Latest Caselaw 4106 Tel
Judgement Date : 2 December, 2021

Telangana High Court

M/S. Ushakiran Movies vs Hyderabad Communication Pvt. ... on 2 December, 2021

Bench: M.Laxman

            THE HON'BLE SRI JUSTICE M. LAXMAN

              C.C.C.A.Nos.56, 57 and 58 of 2001



COMMON JUDGMENT :

     Learned counsel for the appellants submits that all

these appeals are settled outside the Court and to that effect

a Memo is also filed. Hence, learned counsel for the

appellants seeks permission of this Court to withdraw the

appeals.

     Recording said submission, these appeals are dismissed

as withdrawn. No order as to costs.

     Miscellaneous petitions pending, if any, shall stand

closed.

                                      ________________________
                                      JUSTICE M. LAXMAN

02.12.2021

Msr ML, J

THE HON'BLE SRI JUSTICE M. LAXMAN

C.C.C.A.Nos.56, 57 and 58 of 2001

02.12.2021 (Msr)

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